Ram Kishore Meena S/O Shri Kanhiya Lal ... vs State Of Rajasthan (2024:Rj-Jp:35108)
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Rajasthan High Court

Ram Kishore Meena S/O Shri Kanhiya Lal ... vs State Of Rajasthan (2024:Rj-Jp:35108) on 20 August, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

[2024:RJ-JP:35108]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                   S.B. Civil Writ Petition No. 8072/2020

Ram Kishore Meena S/o Shri Kanhiya Lal Meena, Aged About 46
Years, Resident Of Village And Post Newar, Tehsil Jamwa
Ramgarh, Jaipur (Raj.)
                                                                           ----Petitioner
                                          Versus
1.       State       Of    Rajasthan,         Through         The      Additional    Chief
         Secretary, Home Department, Government Secretariat,
         Jaipur.
2.       The Director           General        Of    Police, Police Headquarter,
         Lalkothi, Jaipur (Raj.)
3.       The Police Commissioner, Police Commissionerate, M.i.
         Road, Jaipur (Raj.)
4.       The Deputy Commissioner Police, Headquarter Police
         Commissionerate Jaipur (Raj.)
5.       Balbeer Singh-327, Presently Posted As A.s.i. Through
         The Commissioner Of Police, Jaipur.
6.       Jhabar Mal Hc-360, Presently Posted As A.s.i. Through
         The Commissioner Of Police, Jaipur.
7.       Surendra         Singh      Hc-227,        Presently          Posted   As   A.s.i.
         Through The Commissioner Of Police, Jaipur.
8.       Sunil Kumar -424, Presently Posted As A.s.i. Through The
         Commissioner Of Police, Jaipur.
9.       Kesar Singh, Presently Holding The Post Of A.s.i. Through
         Police Commissioner, Jaipur (Earlier Head Constable - Belt
         No. 1067)
10.      Amar Singh, Presently Holding The Post Of A.s.i. Through
         Police Commissioner, Jaipur (Earlier Head Constable - Belt
         No. 1068)
11.      Surendra Kumar, Presently Holding The Post Of A.s.i.
         Through          Police     Commissioner,            Jaipur      (Earlier   Head
         Constable - Belt No. 1069)
12.      Sunil Kumar, Presently Holding The Post Of A.s.i. Through
         Police Commissioner, Jaipur (Earlier Head Constable - Belt
         No. 1072)
13.      Promod Kumar, Presently Holding The Post Of A.s.i.


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                                    [2024:RJ-JP:35108]                      (2 of 2)                        [CW-8072/2020]


                                            Through       Police     Commissioner,            Jaipur    (Earlier   Head
                                            Constable - Belt No. 1075)
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Prithvi Pal for Mr. Tanveer Ahamad For Respondent(s) : Mr. Vinod Kumar Gupta, AGC with Mr. Suresh Kashyap

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

20/08/2024

Learned counsel for the petitioner wants to withdraw this

civil writ petition.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/406

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