Heeralal S/O Laljiram vs State Of Rajasthan ...
2024 Latest Caselaw 5300 Raj/2

Rajasthan High Court

Heeralal S/O Laljiram vs State Of Rajasthan ... on 12 August, 2024

Bench: Inderjeet Singh, Bhuwan Goyal

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   D.B. Criminal Appeal (Db) No. 191/2023

                                   Heeralal S/o Laljiram
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

Connected With D.B. Criminal Leave To Appeal No. 105/2023 State Of Rajasthan

----Appellant Versus Deep Chand @ Jagdish S/o Mohanlal

----Respondent

For Appellant(s) : Mr. Ajay Singh Yaduvanshi through VC

Mr. Javed Choudhary, Addl. G.A. in

For Respondent(s) : Mr. Javed Choudhary, Addl. G.A. in

HON'BLE MR. JUSTICE INDERJEET SINGH HON'BLE MR. JUSTICE BHUWAN GOYAL

Order

12/08/2024

Arguments heard and concluded.

Judgment is reserved.

(BHUWAN GOYAL),J (INDERJEET SINGH),J

Seema/93-94

Powered by TCPDF (www.tcpdf.org)