Rajasthan High Court
Dr. Kamlesh Kumar Vyas S/O Shri ... vs Bhawani Singh Detha ... on 8 August, 2024
Author: Uma Shanker Vyas
Bench: Uma Shanker Vyas
[2024:RJ-JP:33972]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Contempt Petition No. 922/2023
Dr. Kamlesh Kumar Vyas S/o Shri Ramswaroop
Vyas, Aged About 48 Years, Being R/o Village
Thosdi, Post Bhulari, Tehsil Reni, District Alwar,
Rajasthan.
----Petitioner
Versus
1. Bhawani Singh Detha, Principal Secretary To
Government, Department Of College
Education, Rajasthan, Jaipur.
2. Sunil Sharma, The Commissioner, College
Education Block-4, Shiksha Sankul Jln Marg,
Jaipur, Rajasthan.
3. Dr. (Prof.) T.c. Bairwa, The Joint Director
(Hrd), College Education Block-4, Shiksha
Sankul Jln Marg, Jaipur, Rajasthan.
4. Sunita Vijayvargiya Nodal/principal, Late
Rajesh Pilot P.g. College Bandikui, Dausa,
Rajasthan.
5. Prof. Arun Kumar Principal, Government
College Baswa, Dausa, Rajasthan.
6. State Of Rajasthan, Through Principal
Secretary To Government, Department Of
College Education, Rajasthan, Jaipur.
----Respondents
Connected With
S.B. Civil Contempt Petition No. 926/2023
1. Dr. Kanhaiyalal Balliwal S/o Shri Munshi Lal
Balliwal, Aged About 46 Years, R/o V And P -
Rampura, Via - Shahpura, Jaipur.
2. Dr. Gopilal Mahawar S/o Late Sh. Chauthmal
Mahawar, Aged About 53 Years, R/o 6, Shiv
Shankar Vihar, Goplalpura Bypass, Jaipur,
[2024:RJ-JP:33972] (2 of 5) [CCP-922/2023]
Rajasthan, Worked At Government Girls
College, Senthal, Dausa , Nodal College - Late
Pandit Naval Kishore Sharma Govt. Pg College
Dausa, Rajasthan (Assistant Professor -
Geography)
3. Budharam Meena S/o Sh. Shukka Ram
Meena, Aged About 42 Years, R/o Village E-
Mainapura Ki Dhani, Post Neemla, Tehsil
Jamwaramgarh, Jaipur, Rajasthan, Worked At
Government Girls College, Pratapgarh, Alwar,
Nodal College- Govt Pg College Thanagazi,
Alwar, Rajasthan (Assistant Professor -
Geography)
4. Mohammad Hanif Khan S/o Shri Yusuf Khan,
Aged About 49 Years, R/o Near Masjid,
Bhojya, Kheri, Baran, Rajasthan
5. Kailash Chand Bairwa S/o Shri Ram Swaroop,
Aged About 48 Years, R/o Village Thosdi, Post
Bhuleri, Tehsil Raini, District Alwar, Rajasthan.
6. Murari Lal Khatik S/o Khairati Lal, R/o 15,
Dayanagar Colony, 80 Ft Road, Alwar,
Rajasthan, Worked At Government Girls
College, Badodamev, Alwar , Nodal College-
Babu Shobharam Govt Arts College, Alwar,
Rajasthan (Assistant Professor -Political
Science)
7. Dr. Amita Gupta D/o Ramprasads Gupta, R/o
Plot No 33, Gali No. 1, Laxmi Nagar,
Brahmpuri, Jaipur, Rajasthan
8. Chaturbhuj Yadav S/o Arjun Lal Yadav, R/o
Dhani Mandawali, Bidara, Shahpura, District
Jaipur, Rajasthan, Worked At Government
Girls College, Sikandara, Dausa, Rajasthan,
Nodal College - Late Pandit Naval Kishore
Sharma Govt. Pg College Dausa, Rajasthan
(Assistant Professor History)
[2024:RJ-JP:33972] (3 of 5) [CCP-922/2023]
9. Ramniwas Raigar S/o Shri Kanaram Raigar,
Aged About 46 Years, R/o Rampura Khurd,
Post Bajrangpura, Tehsil Viratnagar, Dist
Jaipur, Rajasthan Worked At Government P.g.
College, Tijara, Alwar , (Assistant Professor -
Political Science)
----Petitioners
Versus
1. Bhawani Singh Detha, Principal Secretary To
Government, Department Of College
Education, Rajasthan, Jaipur.
2. Sunil Sharma, The Commissioner, College
Education Block-4, Shiksha Sankul Jln Marg,
Jaipur, Rajasthan
3. Dr. (Prof.) T.c. Bairwa The Joint Director
(Hrd), College Education Block-4, Shiksha
Sankul Jln Marg, Jaipur, Rajasthan.
4. Krishna Murari Meena Principal, Govt. Girls
College Senthal, Dausa, Rajasthan.
5. Dr. Shriman Rawat Nodal/principal, Late
Pandit Naval Kishore Sharma Govt. Pg College
Dausa, Rajasthan
6. R.s Meena Nodal/principal, Govt. Pg College
Thanagazi, Alwar, Rajasthan.
7. Dr. K.l Meena Principal, Govt. Girls College
Pratapgarh, Thanagazi, Alwar, Rajasthan.
8. Roshan Bharti, Acting Principal, Govt Girls
Arts College,nayapura, Kota Cum Nodal
Officer, Government Girls College Rampura,
Kota, Rajasthan.
9. Dr. Niranjan Kumar Bagaliya Principal,
Government College Radawas, Shahpura,
Jaipur, Rajasthan.
10. Dr. Ved Prakash Meena, Principal, Government
College, Sikrai, District Dausa, Rajasthan.
[2024:RJ-JP:33972] (4 of 5) [CCP-922/2023]
11. Gayatri Yadav Nodal/principal, Govt. Arts
College, Alwar, Rajasthan Cum Principal, Govt
Grils College, Barodamev, Alwar, Rajasthan.
12. Anju Agarwal, Nodal/principal, Baba
Gangadas Govt. Girls College Shahpura,
Jaipur, Rajasthan.
13. Rakesh Kumar Sharma Principal, Government
College Shahpura, Jaipur, Rajasthan.
14. State Of Rajasthan, Through Principal
Secretary To Government, Department Of
College Education, Rajasthan, Jaipur.
----Respondents
S.B. Civil Contempt Petition No. 927/2023
1. Dr. Suresh Mehra S/o Sh. Anandi Lal Mehra,
Aged About 45 Years, R/o Plot No 430A,
Barkar Nagar, Tonk Phatak, Jaipur, Rajasthan
2. Dr. Lokesh Narwal S/o Ramswaroop Narwal,
R/o 1/587, Housing Board, Sawai Madhopur,
Rajasthan
----Petitioners
Versus
1. Bhawani Singh Detha, Principal Secretary To
Government, Department Of College
Education, Rajasthan, Jaipur.
2. Sunil Sharma, The Commissioner, College
Education Block-4, Shiksha Sankul Jln Marg,
Jaipur, Rajasthan
3. Dr. (Prof.) T.c. Bairwa The Joint Director
(Hrd), College Education Block-4, Shiksha
Sankul Jln Marg, Jaipur, Rajasthan.
4. Sunita Vijayvargiya Nodal/principal, Late
Rajesh Pilot P.g. College Bandikui, Dausa,
Rajasthan.
5. Dr. Shriman Rawat Nodal/principal, Late
[2024:RJ-JP:33972] (5 of 5) [CCP-922/2023]
Pandit Naval Kishore Sharma Govt. Pg College
Dausa, Rajasthan.
6. Rakesh Kumar Sharma Principal, Government
College, Bansur, Alwar, Rajasthan.
7. State Of Rajasthan, Through Principal
Secretary To Government, Department Of
College Education, Government Of Rajasthan,
Secretariat, Jaipur.
----Respondents
For Petitioner(s) : Mr. Praveen Sharma, Adv.
For : Mr. Vigyan Shah, AAG with Mr.
Respondent(s) Yash Joshi, Adv.
HON'BLE MR. JUSTICE UMA SHANKER VYAS
Judgment / Order
08/08/2024
Learned counsel for the petitioners prays for
withdrawal of these civil contempt petitions with
liberty to file afresh, if occasion arises in future.
In view of the above, these civil contempt
petitions are dismissed as withdrawn with the
aforesaid liberty.
A copy of this order be placed in each
connected file.
(UMA SHANKER VYAS),J
YOGESH KUMAR /187-188-189
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