Jyoti Jangid vs High Court Of Judicature ...
2024 Latest Caselaw 5187 Raj/2

Rajasthan High Court

Jyoti Jangid vs High Court Of Judicature ... on 2 August, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:33031]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                        S.B. Civil Writ Petition No. 130/2018

                                    Jyoti Jangid D/o Shri Om Prakash Jangid, age about 23 years,
                                    R/o B-48, Sunder Vihar Colony, Ram Nagar, Sodala, Jaipur.
                                                                                                          ----Petitioner
                                                                           Versus
                                    High Court Of Judicature For Rajasthan, Jodhpur Through
                                    Registrar Examination, Jodhpur.
                                                                                                        ----Respondent

For Petitioner(s) : Mr. Shobit Tiwari with Mr. P.S.Tanwar For Respondent(s) : Mr. Shailesh Prakash Sharma

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

02/08/2024

Learned counsel for the petitioner submits that this civil writ

petition is rendered infructuous.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/215

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