M/S Ashok Kumar Contractor vs The Executive Engineer ...
2023 Latest Caselaw 7300 Raj

[2023:RJ-JD:30050-DB]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Misc. Application No. 33/2020

M/s Ashok Kumar Contractor, 265, Durga Colony, Hanumangarh Junction Through Sole Proprietor Ashok Kumar S/o Babu Ram Aggarwal, Aged 64 Years.

----Petitioner Versus

1. The Executive Engineer, Indira Gandhi Nahar Pariyojana (10Th Division) Taranagar, District Churu.

2. The Superintending Engineer, (Sahwa Circle) Indira Gandhi Nahar Pariyojana, Bikaner

3. The Chief Engineer, Indira Gandhi Nahar Pariyojana, Bikaner.

4. State Of Rajasthan, Through The District Collector, Churu.

----Respondents

For Petitioner(s) : Mr. V.K. Aggarwal

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MS. JUSTICE REKHA BORANA

Judgment / Order

15/09/2023

Learned counsel for the applicant has submitted that this

misc. application has rendered infructuous.

Accordingly, this misc. application is dismissed as having

become infructuous.

(REKHA BORANA),J (VIJAY BISHNOI),J

26-msrathore/-

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