Shankari Devi Bishnoi vs State Of Rajasthan ...
2023 Latest Caselaw 7089 Raj

[2023:RJ-JD:29104]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 615/2023

1. Shankari Devi Bishnoi W/o Sh. Sita Ram Bishnoi, Aged About 48 Years, B/c Bishnoi R/o Sita Ram House Ward No. 14 Udasar Dist. Bikaner

2. Shyam Lal S/o Sh. Sita Ram Bishnoi, Aged About 25 Years, B/c Bishnoi R/o Sita Ram House Ward No. 14 Udasar Dist. Bikaner

3. Ganga Lal Bishnoi S/o Sita Ram, Aged About 27 Years, B/ c Bishnoi8 R/o Ganga Jal House Ward No. 15 Udasar Dist. Bikaner

----Petitioners Versus

1. State Of Rajasthan, Through PP

2. Smt. Manoj Kumari Bishnoi W/o Ganga Jal Bishnoi D/o Reda Ram Bishnoi, R/o Pugal Dist. Bikaner

----Respondents

For Petitioner(s) : Mr. Amit Gour For Respondent(s) : Mr. Mahipal Vishnoi, PP

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

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(YOGENDRA KUMAR PUROHIT),J 512-S N LOHRA/-

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