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Sudhir Jangid vs State Of Rajasthan ...
2023 Latest Caselaw 6868 Raj

Citation : 2023 Latest Caselaw 6868 Raj
Judgement Date : 5 September, 2023

Rajasthan High Court - Jodhpur
Sudhir Jangid vs State Of Rajasthan ... on 5 September, 2023
Bench: Yogendra Kumar Purohit

[2023:RJ-JD:28249]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 4007/2018

Sudhir Jangid S/o Late Shri Banshilal, Aged About 41 Years, B/c Suthar, R/o Adarsh Vidhyamandir, Near Balaji Mandir, Behind P.w.d. Office, Ajmer Road, Merta City, Dist. Nagaur.

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Rajendra Godara S/o Shri Manglaram, B/c Jat, R/o 357, Godara Niwas, Laxminagar, Paota B Road, Jodhpur.

----Respondents

For Petitioner(s) : Mr. HM Saraswat, On VC For Respondent(s) : Mr. Mahipal Vishnoi, PP

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

05/09/2023

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(YOGENDRA KUMAR PUROHIT),J 315-mayank/-

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