Citation : 2023 Latest Caselaw 6760 Raj
Judgement Date : 2 September, 2023
[2023:RJ-JD:27700]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 5161/2022
1. Lalchand Choudhary @ Lalchandra Choudhary S/o Chimaniram, Aged About 54 Years, B/c Jaat, R/o Village Supurakala, P.s. Karwad, District Jodhpur.
2. Smt. Kaushalya W/o Lalchand Choudhary @ Lalchandra Choudhary, Aged About 50 Years, B/c Jaat, R/o Village Supurakala, P.s. Karwad, District Jodhpur.
3. Bhanu Puratap Choudary S/o Lalchand Choudary @ Lalchandra Choudhary, Aged About 26 Years, R/o Village Supurakala, P.s. Karwad, District Jodhpur.
----Petitioners Versus State Of Rajasthan, Through PP
----Respondent
For Petitioner(s) : Mr. Dharmendra Jasmatia For Respondent(s) : Mr. Mool Singh Bhati PP
HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT
Judgment
02/09/2023
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(YOGENDRA KUMAR PUROHIT),J 392-S N LOHRA/-
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