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Sumit Bhagela S/O Sher Singh vs State Of Rajasthan ...
2023 Latest Caselaw 5397 Raj/2

Citation : 2023 Latest Caselaw 5397 Raj/2
Judgement Date : 27 September, 2023

Rajasthan High Court
Sumit Bhagela S/O Sher Singh vs State Of Rajasthan ... on 27 September, 2023
Bench: Uma Shanker Vyas
                                   [2023:RJ-JP:25498]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               4320/2020

                                   Sumit Bhagela S/o Sher Singh, Aged About 30
                                   Years, R/o Gradil Mohalla, Ps Nihalganj, Distt.
                                   Dholpur, Raj.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through Pp
                                   2.     Ramjeet Singh S/o Gopiram, Aged About 53
                                          Years, R/o Santa Kaa Nagla, Ps Kumher, Distt.
                                          Bharatpur,raj. Presently Working As A, D.o.
                                          And Program In Charge Ejs, Panchayat Samiti
                                          Badi, Distt. Dholpur, Raj.
                                                                                      ----Respondents

For Petitioner(s) : Mr. Dheeraj Singhal, Adv. For : Mr. Babu Lal Nasuna, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

27/09/2023

Learned counsel for the petitioner submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /509

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