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Janki Sharan @ Vallabh Katta S/O ... vs State Of Rajasthan ...
2023 Latest Caselaw 5121 Raj/2

Citation : 2023 Latest Caselaw 5121 Raj/2
Judgement Date : 20 September, 2023

Rajasthan High Court
Janki Sharan @ Vallabh Katta S/O ... vs State Of Rajasthan ... on 20 September, 2023
Bench: Uma Shanker Vyas
                                   [2023:RJ-JP:23954]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                    S.B. Criminal Miscellaneous (Petition) No. 147/2023
                                   Janki Sharan @ Vallabh Katta S/o Shri Hari Narayan
                                   Katta, Resident Of 257, Katta Street, Durgapura,
                                   Jaipur, Rajasthan-302018.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through P.p.
                                   2.     Om       Prakash          Kumawat           S/o      Bhawarlal
                                          Kumawat, Aged About 42 Years, Presently
                                          Resident Of Morwal Bhawan, Nolya Ki Dhani,
                                          Sanganer, Jaipur, Rajasthan.
                                                                                      ----Respondents

For Petitioner(s) : Mr. Nagendra Singh Adha, Adv.

For : Mr. Ghan Shyam Singh Respondent(s) Rathore, GA-cum-AAG, assisted by Mr. Ganesh Saini, P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

20/09/2023

Learned counsel for the petitioner submits that

Police has filed negative final report in this matter

hence, this criminal misc. petition has become

infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /922

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