Hanuman Prasad Trivedi vs Shri Hansraj Meena ...
2023 Latest Caselaw 4776 Raj/2

                                   [2023:RJ-JP:22244]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                 S.B. Civil Contempt Petition No. 1035/2017

                                                                             In

                                                    S.B. Civil Writ Petition No.17025/2011

                                   Hanuman Prasad Trivedi S/o Shri Gangadhar Trivedi, aged about
                                   45 years, Gram Sewa Sahakari Samiti Limited, Khandar Distt.
                                   Sawaimadhopur
                                                                             ----Petitioner/Non-Petitioner No.2
                                                                         Versus
                                   Shri Hansraj Meena S/o Prahlad Meena, President Gram Sewa
                                   Sahakari      Samiti     Limited,        Khandar,         Teh.     Khandar   Distt.
                                   Sawaimadhopur
                                                                       ----Respondent-Contemnor/Petitioner

For Petitioner(s) : None Present For Respondent(s) : Mr. Girish Khandelwal

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

12/09/2023

On last date i.e. 02.02.2023, following order was passed:

"None present on behalf of the petitioner. In the interest of justice, the matter is adjourned. List after four weeks."

Today also, none appears for the petitioner even in second

round.

In view thereof, this contempt petition is dismissed for non-

prosecution.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/21

Powered by TCPDF (www.tcpdf.org)