Ramlal S/O Gokul Gurjar vs Shri Vishram Meena Managing ...
2023 Latest Caselaw 4564 Raj/2

[2023:RJ-JP:20782]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Contempt Petition No. 833/2021
                                         In
                 S.B. Civil Writ Petition No.13091/2019

1.       Ramlal S/o Gokul Gurjar, Aged About 43 Years, R/o
         Village And Post Jajawar, Tehsil Nainwa, District Bundi,
         Working On The Post Resource Person In Kota Zila Dugdh
         Utpadak Sahakari Sangh Ltd, Kota.
2.       Raghuraj Gochar S/o Dev Lal Gurjar, R/o Village And Post
         Jaloda, tehsil K.patak, District Bundi, Working On The
         Post Resource Person In Kota Zila Dugdh Utpadak
         Sahakari Sangh Ltd, Kota.
3.       Ramswaroop S/o Bhairu Lal Meena, R./o Roopnagar,
         District Bundi, Working On The Post Resource Person In
         Kota Zila Dugdh Utpadak Sahakari Sangh Ltd, Kota.
4.       Jagdish S/o Badri Lal Meena, R/o Village Karjuna, Tehsil
         And District Bundi, Working On The Post Resource Person
         In Kota Zila Dugdh Utpadak Sahakari Sangh Ltd, Kota.
5.       Nemi Ram S/o Satyanarayan Gurjar, R/o Village
         Bhairupura Barad, Tehsil And District Bundi Working On
         The Post Resource Person In Kota Zila Dugdh Utpadak
         Sahakari Sangh Ltd, Kota. Since 2016
                                                                  ----Petitioners
                                     Versus
1.       Shri Vishram Meena Managing Director, Rajasthan
         Cooperative Dairy Federation Ltd., Saras Sankul Jawahar
         Lal Nehru Marg, Jaipur.
2.       Shri Rakesh Sharma, Manager, Kota Zila Dugdh Utpadak
         Sahakari Sangh Ltd Kota., Kota
3.       Shri Dinesh Gupta Dy. Manager, Kota Zila Dugdh Utpadak
         Sahakari Sangh Ltd, Kota.
4.       Shri Dinesh Kumar Principal Secretary, Cooperative
         Department, Government Of Rajasthan, Secretariat,
         Jaipur.
5.       State Of Rajasthan Through Principal                        Secretary,
         Cooperative Department, Government Of                       Rajasthan,
         Secretariat, Jaipur.
                                                ----Respondents/Contemnors

For Petitioner(s) : Mr. Devendra Kumar Bhardwaj For Respondent(s) : Mr. S.S. Raghav, AAG with Mr. Ajay Singh Rajawat Mr. Umesh Sharma Mr. Arvind Kumar Sharma Ms. Anita Aggarwal

[2023:RJ-JP:20782] (2 of 2) [CCP-833/2021]

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

04/09/2023

Learned counsel for the petitioners submits that this

contempt petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/21

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