Citation : 2023 Latest Caselaw 4549 Raj/2
Judgement Date : 4 September, 2023
[2023:RJ-JP:20788]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 3053/2015
1. Kalu Ram Son Of Saidu
2. Girdhari Son Of Saidu
3. Rampal Son Of Sonya
4. Hariram Son Of Sonya
5. Ram Kishan Son Of Rudha, All Residents Of Village
Madhogarh, Tehsil Malakhera, District Alwar Rajasthan
----Petitioners
Versus
1. The Union Of India, Through The Secretary, Ministry Of
Forest And Environment, Government Of India, New Delhi
2. The State Of Rajasthan Through The Chief Secretary,
Government Of Rajasthan, Government Secretariat,
Jaipur Rajasthan
3. The Principal Secretary To The Government, Department
Of Revenue, Government Of Rajasthan, Government
Secretariat, Jaipur Rajasthan
4. The District Collector, Alwar District Alwar Rajasthan
5. The Conservator Of Forest And Director, Tiger Project,
Sariska, Head Quarter, Alwar, District Alwar Rajasthan
----Respondents
Connected With S.B. Civil Writ Petition No. 3062/2015
1. Daula S/o Nancha
2. Badri S/o Nancha
3. Lala s/o Nancha All R/o Village Induak, Tehsil Malakhera, District alwar (Rajasthan)
----Petitioner Versus
1. The Union Of India, Through The Secretary, Ministry Of Forest And Environment, Government Of India, New Delhi
2. The State Of Rajasthan Through The Chief Secretary, Government Of Rajasthan, Government Secretariat, Jaipur Rajasthan
[2023:RJ-JP:20788] (2 of 3) [CW-3053/2015]
3. The Principal Secretary To The Government, Department Of Revenue, Government Of Rajasthan, Government Secretariat, Jaipur Rajasthan
4. The District Collector, Alwar District Alwar Rajasthan
5. The Conservator Of Forest And Director, Tiger Project, Sariska, Head Quarter, Alwar, District Alwar Rajasthan
----Respondent
S.B. Civil Writ Petition No. 3063/2015
1. Mamraj S/o Chaju Ram
2. Girija W/o Late Govind Singh Both R/o Village Kushalgarh, Tehsil Malakhera, District Alwar (Rajasthan)
----Petitioner Versus
1. The Union Of India, Through The Secretary, Ministry Of Forest And Environment, Government Of India, New Delhi
2. The State Of Rajasthan Through The Chief Secretary, Government Of Rajasthan, Government Secretariat, Jaipur Rajasthan
3. The Principal Secretary To The Government, Department Of Revenue, Government Of Rajasthan, Government Secretariat, Jaipur Rajasthan
4. The District Collector, Alwar District Alwar Rajasthan
5. The Conservator Of Forest And Director, Tiger Project, Sariska, Head Quarter, Alwar, District Alwar Rajasthan
----Respondent
For Petitioner(s) : Mr. Rakesh Kumar For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
04/09/2023
[2023:RJ-JP:20788] (3 of 3) [CW-3053/2015]
Counsel for the petitioners seeks permission to withdraw the
present writ petitions with liberty to file fresh one, in case need
arises, on the basis of fresh cause of action.
Permission as sought for is allowed.
Accordingly, the present writ petitions are dismissed as
withdrawn with liberty as prayed for.
Since the main petitions have been dismissed as withdrawn,
all other pending applications, if any, also stand dismissed.
Copy of this order be placed in connected files.
(GANESH RAM MEENA),J
ARTI SHARMA /120-122
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