Balveer Tandi vs Rajasthan Staff Selection Board ...
2023 Latest Caselaw 8340 Raj

[2023:RJ-JD:34119]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 10385/2023

1. Balveer Tandi S/o Bhika Ram, Aged About 26 Years, R/o Vpo Kheduli, Tehsil Merta City, District Nagaur, Rajasthan.

2. Ramniwas S/o Gena Ram, Aged About 41 Years, R/o Deola Mada, Tehsil Degana, District Nagaur, Rajasthan.

3. Bharat Singh Rao S/o Shaitan Singh Rao, Aged About 29 Years, R/o 16, Mukhya Gram Rao Niwa, Near Hanuman Temple, Karoli, Post Amthala, Abu Road, Sirohi, Rajasthan.

----Petitioners Versus Rajasthan Staff Selection Board, Jaipur Through Its Secretary, State Institute Of Agriculture Management Institute Premises, Durgapura, Jaipur.

----Respondent

For Petitioner(s) : Mr. Binja Ram Jajra. For Respondent(s) : Mr. Vinit Sanadhya.

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

10/10/2023

Learned counsel for the parties are in agreement that the

controversy involved in the present case is squarely covered by a

judgment of this court rendered in a bunch of writ petitions led by

S.B.Civil Writ Petition No.10309/2023 (Raman Choudhary

V/s The Chairman of Rajasthan Staff Selection Board &

Anr.) decided on 05.10.2023.

For the self same reasons, the present writ petition is also

disposed of in terms of the judgment rendered in the case of

Raman Choudhary (supra).

[2023:RJ-JD:34119] (2 of 2) [CW-10385/2023]

It is made clear that the direction given in the case of Raman

Choudhary (supra) to the effect that question Nos.3, 27 & 50 of

the master question paper will not be sent to the Expert

Committee will not be applicable in the present case.

(VINIT KUMAR MATHUR),J 450-AnilSingh/-

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