Citation : 2023 Latest Caselaw 8336 Raj
Judgement Date : 10 October, 2023
[2023:RJ-JD:34212]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 14933/2023
Suresh D Suthar S/o Shri Dayal Chand Suthar, Aged About 49 Years, R/o 10, Balaji Nagar, District Sanchore (Raj.).
----Petitioner Versus
1. State Of Rajasthan, Through Secretary, Department Of Education, Government Of Rajasthan, Jaipur.
2. The Director, Secondary Education, Rajasthan, Bikaner.
3. The Joint Director (Administration), Secondary Education, Rajasthan, Bikaner.
4. The District Education Officer (Dpc), Secondary Education, Rajasthan, Bikaner.
----Respondents
For Petitioner(s) : Mr. Mahaveer Bishnoi.
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Order
10/10/2023
Learned counsel for the petitioner submits that the
controversy involved in the present case is squarely covered by a
judgment of this court rendered in S.B.Civil Writ Petition
No.15470/2022 (Vasudev V/s State of Rajasthan & ors.)
and other connected matters decided on 24.08.2023.
For the reasons mentioned in the case of Vasudev, the
present petition is also disposed of in terms of judgment dated
24.08.2023 passed in the case of Vasudev (supra).
(VINIT KUMAR MATHUR),J 385-AnilSingh/-
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