Achala Ram vs State Of Rajasthan ...
2023 Latest Caselaw 8300 Raj

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HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 8789/2023

1. Achala Ram S/o Chaina Ram, Aged About 30 Years, R/o Village Bankiyawas Kalan, District Barmer (Roll No. 4215176).

2. Hukma Ram Mundan S/o Kumbha Ram Mundan, Aged About 30 Years, R/o Village Purkhawas Post Chinchrali, District Jodhpur (Roll No. 4212087).

3. Rajjak Khan S/o Sayar Khan, Aged About 31 Years, R/o Hindoni Musalmanon Ki Dhani, Rajbera, Post Undu, District Barmer (Roll No. 4223341).

4. Priyanka D/o Punma Ram Bishnoi, Aged About 26 Years, R/o Guneshaniyon Ki Dhani, Dhorimana, District Barmer (Roll No. 4214644).

5. Dheeraj Rathore S/o Mahaveer Rathore, Aged About 28 Years, R/o V/p Taraj, Tehsil Khanpur, District Jhalawar (Roll No. 4240701).

6. Gumana Ram S/o Sukha Ram, Aged About 27 Years, R/o Chha, Chharlai Kalan, Neori, Barmer, Rajasthan (Roll No. 4217874).

7. Surya Prakash S/o Bhanwar Lal, Aged About 28 Years, R/o Village Jatiyawas, Post Dangiyawas, District Jodhpur (Roll No. 4212747).

8. Teekuram Meghwal S/o Bhagwanaram, Aged About 22 Years, R/o V/p Mandli, Sanwara Ganv, Tehsil Bap, District Jodhpur (Roll No. 4210151).

9. Mohani D/o Sanvla Ram, Aged About 24 Years, R/o Sangana Ka Kua, Ramsar Ka Kua, District Barmer (Roll No. 4222785).

10. Aidan Ram S/o Vishna Ram Choudhary, Aged About 28 Years, R/o Gawdiyon Ki Beri, Post Kesumbla, Bhatiyan Block, Gida, District Barmer (Roll No. 4215075).

11. Dileep Choudhary S/o Ghamanda Ram, Aged About 30 Years, R/o Mithi Beri, P.s. Aadel, Tehsil Nokhara, District Barmer (Roll No. 4217300).

12. Gosai Ram S/o Rama Ram, Aged About 29 Years, R/o Bhuraji Godaro Ki Dhani, Ankhiya, Tehsil Nokhra, Barmer (Roll No. 4215414).

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13. Dungar Ram S/o Chaina Ram, Aged About 30 Years, R/o Bankiyawas Kalan, District Barmer (Roll No. 4215401).

14. Reena Kunwar Rathore D/o Laxman Singh Rathore, Aged About 26 Years, R/o Gud, Gur, Dharod, Tehsil Salumber, District Udaipur (Roll No. 4263418).

15. Ramesh Dan S/o Mohan Dan, Aged About 28 Years, R/o V/p Harwecha, Post Harwa, Tehsil Shiv, District Barmer (Roll No. 4215390).

16. Hada Ram S/o Luna Ram, Aged About 25 Years, R/o V/p Devra, Tehsil Fatehgarh, District Jaisalmer (Roll No. 4214242).

17. Mahaveer S/o Suraj Karan, Aged About 31 Years, R/o Vpo Kherwa, Tehsil Degana, District Nagaur, (Roll No. 4104908).

18. Deena Ram S/o Budha Ram, Aged About 25 Years, R/o Dhalo And Chhaino Ki Dhani, Chainpura, Tehsil Lohawat, District Jodhpur (Roll No. 4210873).

19. Mohan Lal S/o Hanuman Ram, Aged About 27 Years, R/o Gavdiyon Ki Beri, Post Kesumbla Bhatiyan, Block Gida, Barmer (Roll No. 4215070).

20. Tarachand S/o Riddha Ram, Aged About 30 Years, R/o Ward No. 2, Langour, Nagarpalika, Degana, Tehsil Degana, District Nagaur (Roll No. 4101228).

21. Banshi Lal Meghwal S/o Sharvan Ram Meghwal, Aged About 30 Years, R/o Ward No. 2, Langour, Nagarpalika, Degana, Tehsil Degana, District Nagaur (Roll No. 4103104).

22. Govind Dan S/o Shivdan, Aged About 26 Years, R/o Plot No. 100, Babar Magara, District Jaisalmer (Roll No. 4214257).

23. Yashpal Singh S/o Mohan Singh, Aged About 25 Years, R/o V/p Tanumanji, Tehsil Gadra Road, District Barmer (Roll No. 4215226).

24. Megh Raj S/o Lala Ram, Aged About 29 Years, R/o Nehro Ki Dhani, Sindhari, District Barmer (Roll No. 4215171).

25. Chen Mal S/o Loon Karan, Aged About 29 Years, R/o V/p Nimbla, Tehsil Shiv, District Barmer (Roll No. 4222628).

26. Mahesh Dan S/o Kishan Dan, Aged About 27 Years, R/o

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V/p Aawarsar Caochra, Tehsil Shiv, District Barmer (Roll No. 4215386).

27. Mohan Lal S/o Lakha Ram, Aged About 26 Years, R/o Hardanpura, Nehro Ki Nadi, Chohtan, District Barmer (Roll No. 4224175).

28. Shyam Lal Raidas S/o Bhanwar Lal Raidas, Aged About 43 Years, R/o Village Semlopur, Post Semlopur, District Pratapgarh (Roll No. 4240438).

29. Chatar Singh S/o Bhanwar Singh, Aged About 28 Years, R/o Gangasara, Sedwa, District Barmer (Roll No. 4217407).

30. Hanuman Singh S/o Pratapram Bishnoi, Aged About 31 Years, R/o Village Chhotu, Nokhara, District Barmer (Roll No. 4217656).

31. Kailash S/o Magha Ram Prajapat, Aged About 25 Years, R/o Village Haripura, Jambheshwar Nagri, Motai, Tehsil Phalodi, District Jodhpur.( Roll No. 4211055)

32. Ghevar Chand S/o Chetan Ram, Aged About 27 Years, R/o Prajaniyon Ki Dhani, Khariya Talla, District Barmer (Roll No. 4216814).

33. Prakash Chand S/o Chimana Ram Meghwal, Aged About 32 Years, R/o Ward No. 1, Langod, Nagarpalika Degana, Tehsil Degana, District Nagaur (Roll No. 4101475).

34. Brijesh Meena D/o Shankar Lal Meena, Aged About 28 Years, R/o House No. 24, Moti Nagar, Pratham Thekra Road, Borkheda, District Kota (Roll No. 4192656).

35. Raju Lal Bairwa S/o Banna Lal Bairwa, Aged About 31 Years, R/o Kakarwal, District Tonk (Roll No. 4242564).

36. Pukh Raj S/o Kana Ram, Aged About 31 Years, R/o Hariyasar, Post Rajmathai, Tehsil Bhanyana, District Jaisalmer (Roll No. 1213348).

37. Asha Chouhan D/o Prithviraj Chouhan, Aged About 31 Years, R/o In Front Of Dhanuka Bhawan, Ward No. 64, Rani Bazar, Bikaner (Roll No. 4144610).

38. Jyoti Kumari Sharma D/o Rajesh Kumar Sharma, Aged About 28 Years, R/o Bheetar Badi, Byana, Rajasthan (Roll No. 4122963).

----Petitioners

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Versus

1. State Of Rajasthan, Through The Secretary Department Of Secondary Education, Secretariat, Jaipur, Rajasthan.

2. The Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Jaipur.

3. Director, Elementary Education, Bikaner, Rajasthan.

4. Rajasthan Staff Selection Board Jaipur, Through Its Chairman Premises Of State Agriculture Management Institute Durgapura, Jaipur, Rajasthan.

----Respondents Connected With S.B. Civil Writ Petition No. 9785/2023

1. Mahendra Singh S/o Shri Bhanwar Singh, Aged About 27 Years, R/o Village Jalikhera, Tehsil Gudamalani, District Barmer.

2. Sunil Kumar S/o Pratap Singh Chahar, Aged About 34 Years, R/o Village Kharasandi, Post Lalania,tehsil, Nohar, District Hanumangarh.

3. Santosh Yadav D/o Mohan Lal Yadav, Aged About 31 Years, R/o Station Road, Ranoli, Sikar.

----Petitioners Versus

1. State Of Rajasthan, Through The Secretary Department Of Secondary Education, Secretariat, Jaipur, Rajasthan.

2. The Secretary, Rural Development And Pachayati Raj Department, Government Of Rajasthan, Jaipur.

3. Director, Elementary Education, Bikaner, Rajasthan.

4. Rajasthan Staff Selection Board Jaipur, Through Its Chairman Premises Of State Agriculture Management Institute Durgapura, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 10746/2023 Bhanwar Lal S/o Shri Dharma Ram, Aged About 29 Years, Resident Of Piprala Ki Dhani, Tehsil Bhadrajun District Jalore.

----Petitioner Versus

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1. The State Of Rajasthan, Through Secretary, Department Of Education (Gr.ii), Govt. Of Rajasthan, Secretariat, Rajasthan, Jaipur.

2. Rajasthan Staff Selection Board, Rajasthan Agriculture Institute Premises, Durgapura, Jaipur Through Its Secretary.

----Respondents

For Petitioner(s) : Mr. Tanwar Singh Rathore.

Mr. R.S.Choudhary.

For Respondent(s) : Mr. Vinit Sanadhyay.

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

10/10/2023

Learned counsel for the parties are in agreement that the

controversy involved in the present case is squarely covered by a

judgment of this court rendered in a bunch of writ petitions led by

S.B.Civil Writ Petition No.10309/2023 (Raman Choudhary

V/s The Chairman of Rajasthan Staff Selection Board &

Anr.) decided on 05.10.2023.

For the self same reasons, the present writ petitions are also

disposed of in terms of the judgment rendered in the case of

Raman Choudhary (supra).

It is made clear that the direction given in the case of Raman

Choudhary (supra) to the effect that question Nos.3, 27 & 50 of

the master question paper will not be sent to the Expert

Committee will not be applicable in the present case.

(VINIT KUMAR MATHUR),J 11-13 Anil Singh/-

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