Paras Dhabhai S/O Kalyan Dhabhai vs State Of Rajasthan ...
2023 Latest Caselaw 6318 Raj/2

                                   [2023:RJ-JP:31470]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No.
                                                               1397/2022

                                   Paras Dhabhai S/o Kalyan Dhabhai, R/o Renwal
                                   Manji Police Station Renwal Manji District Jaipur
                                   (Raj)
                                                                                            ----Petitioner
                                                                   Versus
                                   State Of Rajasthan, Through Pp
                                                                                        ----Respondent

For Petitioner(s) : Mr. Arpit Srivastava, Adv. For : Mr. Atul Sharma, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

30/10/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /920

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