State Of Raj And Ors vs Dr Smt Sushma Sharma ...
2023 Latest Caselaw 6316 Raj/2

                                   [2023:RJ-JP:31793]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                        S.B. Civil Second Appeal No. 364/2008

                                    1.         State Of Rajasthan Through Chief Secretary, Secretariat,
                                               Jaipur
                                    2.         Commissioner,          Departmental             Enquiries,   State   Of
                                               Rajasthan , Secretariat, Jaipur
                                    3.         Director, Pension Department, State Of Rajasthan, Jaipur
                                                                                           ----Appellants/Defendants
                                                                            Versus
                                    Dr. Smt. Sushma Sharma W/o Shri Ramesh Chand Sharma, R/o
                                    C-165, Bharat Marg, Hanuman Nagar, Jaipur
                                                                                               ----Respondent/Plaintiff

For Appellant(s) : Mr. Satyendra Meena for Mr. K.S. Chandel, AGC For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

30/10/2023

As per the Office report, no step has been taken on account

of death of the respondent despite taking opportunities from this

Court.

In view thereof, this civil second appeal stands dismissed as

abated.

(MAHENDAR KUMAR GOYAL),J

Manish/63

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