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Jagdish Prasad S/O Prabhudayal ... vs The State Of Rajasthan ...
2023 Latest Caselaw 6314 Raj/2

Citation : 2023 Latest Caselaw 6314 Raj/2
Judgement Date : 30 October, 2023

Rajasthan High Court
Jagdish Prasad S/O Prabhudayal ... vs The State Of Rajasthan ... on 30 October, 2023
Bench: Uma Shanker Vyas
                                   [2023:RJ-JP:31500]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                               12790/2023

                                   Jagdish Prasad S/o Prabhudayal Sharma, Aged
                                   About 32 Years, R/o Naai Ka Mohalla, Town Andhi,
                                   Police Station Andhi, District Jaipur (Raj.) (At
                                   Present Confined In The Central Jail, Jaipur)
                                                                                            ----Petitioner
                                                                   Versus
                                   The State Of Rajasthan, Through Pp
                                                                                        ----Respondent

For Petitioner(s) : Mr. Avtar Singh Rathore, Adv. For : Mr. Atul Sharma, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

30/10/2023

Learned counsel for the petitioner submits that

this criminal misc. bail application has become

infructuous.

In view of above, the criminal misc. bail

application is dismissed as having become

infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /87

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