Smt. Gutka Wife Of Shri ... vs Badrilal Son Of Shri Mangilal, ...
2023 Latest Caselaw 6301 Raj/2

                                   [2023:RJ-JP:31533]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil Second Appeal No. 219/2023

                                    Smt. Gutka Wife Of Shri Kamalkishore, Aged About 38 Years,
                                    Resident Of Village Manoharpura, Tehsil Sarwar, District Ajmer,
                                    Rajasthan.
                                                                                                ----Plaintiff/Appellant
                                                                         Versus
                                    1.         Badrilal Son Of Shri Mangilal, Resident Of Village
                                               Manoharpura, Tehsil Sarwar, District Ajmer, Rajasthan,
                                               Since Died Through Following Legal Heirs.
                                    1/1.       Hema Daughter Of Late Shri Badrilal,
                                    1/2.       Roshanlal Son Of Late Shri Badrilal,
                                    1/3.       Pushpa Daughter Of Late Shri Badrilal,
                                    1/4.       Phoranta Daughter Of Late Shri Badrilal,
                                               All Resident Of Village Manoharpura, Tehsil Sarwar,
                                               District Ajmer, Rajasthan
                                    2.         Gheesi Devi Wife Of Late Shri Badrilal, Resident Of Village
                                               Manoharpura, Tehsil Sarwar, District Ajmer, Rajasthan.
                                    3.         Raju Son Of Shri Hansraj, Resident Of Village
                                               Manoharpura, Tehsil Sarwar, District Ajmer, Rajasthan
                                    4.         Smt. Meera Wife Of Shri Hansraj, Resident Of Village
                                               Manoharpura, Tehsil Sarwar, District Ajmer, Rajasthan
                                                                                     ----Defendants/Respondents

For Appellant(s) : Mr. Amit Kumar Jain with Mr. Ram Singh Gurjar For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 30/10/2023

After arguing for some time, learned counsel for the

appellant wants to withdraw this civil second appeal as he has

instructions to avail the appropriate remedy available under the

law for redressal of her grievance(s).

The civil second appeal is dismissed.

(MAHENDAR KUMAR GOYAL),J

Manish/46

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