Ramkaran S/O Shri Girdhari vs Executive Magistrate And ...
2023 Latest Caselaw 6285 Raj/2

                                   [2023:RJ-JP:31240]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               5602/2019

                                   Ramkaran S/o Shri Girdhari, Aged About 40 Years,
                                   R/o Jhawad, P.s. Bagru, District Jaipur At Present
                                   Anita Colony D, Rampura Road, Hajiawala, P.s.
                                   Muhana, District Jaipur.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     Executive       Magistrate         And      Assistant    Police
                                          Commissioner, Mansarovar, Jaipur (South).
                                   2.     Station House Officer, Police Station Muhana,
                                          District Jaipur.
                                                                                      ----Respondents

For Petitioner(s) : Mr. Himanshu Awasthi, Adv. For : Mr. Mahendra Meena, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

20/10/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /786

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