Dr Gopal Ram Singhal vs Veenu Gupta And Ors ...
2023 Latest Caselaw 6276 Raj/2

                                   [2023:RJ-JP:30968]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 1153/2018

                                                                              In

                                                        S.B. Civil Writ Petition No.7435/2013

                                   Dr. Gopal Ram Singhal S/o Shri (Late) P.C. Singhal, aged about
                                   75 years, R/o 35, Krishna Nagar, Bharatpur Rajasthan
                                                                                                        ----Petitioner
                                                                           Versus
                                   1.         Veenu Gupta, Secretary, Medical And Health Deparment,
                                              Govt. Of Rajasthan, Secretariat, Jaipur.
                                   2.         Dr. V.K. Mathur, Director, Medical And Health Services,
                                              Govt. Of Rajasthan, Jaipur.
                                   3.         Dr. K.C. Bansal, Principal Medical Officer, Bharatpur.
                                   4.         State Of Rajasthan, Through Secretary To Govt. Medical
                                              And Health Department, Govt. Of Rajasthan, Secretariat,
                                              Jaipur.
                                                                                      ----Contemnors-Respondents

For Petitioner(s) : Mr. Naresh Kumar Singhal For Respondent(s) : Dr. V.B. Sharma, AAG with Mr. Aman Bhargava, Mr. Avinash Choudhary, Mr. Harshit Tiwari

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

20/10/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/08

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