Citation : 2023 Latest Caselaw 6231 Raj/2
Judgement Date : 20 October, 2023
[2023:RJ-JP:31215]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 12397/2020
Beena Kumari D/o Sh. Ramkumar W/o Sh. Nikhil Kumar, Aged
About 37 Years, Resident Of 691, Mahajano Ka Mohalla,
Mandrella, Tehsil Chirawa, Distt. Jhunjhunu.
----Petitioner
Versus
1. The State Of Rajasthan, Through Principal Secretary,
Medical And Health Department, Secretariat, Jaipur.
2. The Additional Director (Admn.) Medical And Health
Services, Swasthay Bhawan, Jaipur (Raj.)
3. The Chief Medical And Health Officer, Jaipur-I, Jaipur.
4. The Medical Officer Incharge, Govt. Hospital, Mla
Residence, Jaipur.
----Respondents
For Petitioner(s) : None present For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
20/10/2023
No one has put in appearance on behalf of the petitioner in
the second round also.
Therefore, the present writ petition is dismissed for non-
prosecution.
Since the main petition has been dismissed for non-
prosecution, all other pending application/s, if any, also stand
dismissed.
(GANESH RAM MEENA),J
ARTI SHARMA/54
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