Manoj Kumar S/O Shri Parmeshwar vs State Of Rajasthan ...
2023 Latest Caselaw 6215 Raj/2

                                   [2023:RJ-JP:30781]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               3100/2020

                                   Manoj Kumar S/o Shri Parmeshwar, Aged About 28
                                   Years, R/o Nani, Ps Sadar, Sikar, Raj.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through Pp
                                   2.     Victim W/o Prakash, R/o
                                                                                      ----Respondents

For Petitioner(s) : Mr. Ashir Gauri, Adv.

                                   For                      : Mr. Bhawani Shankar Sharma,
                                   Respondent(s)              P.P. &

Mr. Anoop Kumar, Adv., for complainant(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

19/10/2023

Learned counsel for the petitioner submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /646

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