Hemraj Meena S/O Gabur Lal Meena vs State Of Rajasthan ...
2023 Latest Caselaw 6211 Raj/2

                                   [2023:RJ-JP:30785]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                           S.B. Criminal Writ Petition No. 500/2021

                                   Hemraj Meena S/o Gabur Lal Meena, R/o Lalpura,
                                   P.s. Taleda, Dist. Bundi Presently At Kunhadi Kota.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through Director General
                                          Of Police, Rajasthan, Jaipur.
                                   2.     The Superintendent Of Police, Kota.
                                   3.     Additional Superintendent Of Police, Kota.
                                   4.     S.h.o. Police Station Kunhadi, Kota.
                                                                                      ----Respondents

For Petitioner(s) : None For : Mr. Bhawani Shankar Sharma, Respondent(s) P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

19/10/2023

No one is present on behalf of the petitioner.

In view of above, the criminal writ petition is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /651

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