Manmohan Kumar Nagpal S/O Late ... vs Shri Jogaram Commissioner, ...
2023 Latest Caselaw 6199 Raj/2

Citation : 2023 Latest Caselaw 6199 Raj/2
Judgement Date : 19 October, 2023

Rajasthan High Court

Manmohan Kumar Nagpal S/O Late ... vs Shri Jogaram Commissioner, ... on 19 October, 2023

Bench: Mahendar Kumar Goyal

                                   [2023:RJ-JP:30810]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                     S.B. Civil Contempt Petition No. 836/2023

                                                                               In

                                                       S.B. Civil Writ Petition No.18967/2022

                                   Manmohan Kumar Nagpal S/o Late Shri Ved Prakash Nagpal,
                                   Aged About 66 Years, R/o Plot No. 40 Sbbj Officers Colony, Near
                                   Metro Railway Station Mansarovar Jaipur (Rajasthan.)
                                                                                                           ----Petitioner
                                                                           Versus
                                   1.         Shri      Jogaram       Commissioner,             Jaipur    Development
                                              Authority, Jawahar Lal Nehru Marg, Jaipur. (Raj.)
                                   2.         Shri Suresh Choudhary Deputy Commissioner, Zone-18,
                                              Prathviraj Nagar (First -South) Sector 12, Mansarovar,
                                              Jaipur
                                   3.         Shri Dharmendra Yadav Director (Enforcement), Jaipur
                                              Development Authority, Jawahar Lal Nehru Marg, Jaipur
                                              (Raj.)
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Vimal Chand Choudhary with Mr. Yogesh Tailor For Respondent(s) : Mr. Anil Mehta, AAG with Ms. Archana

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

19/10/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/88