Munna Lal vs Krishan Murari And Ors ...
2023 Latest Caselaw 6189 Raj/2

[2023:RJ-JP:30877]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                 S.B. Civil Writ Petition No. 2556/2013

Munna Lal son of Sh. Raghubir Singh, aged about 77 years, R/o

Old City Dholpur, District Dholpur (Raj.)
                                                                 ----Petitioner
                                    Versus
1. Krishan Murari son of Sh. Ramsaran Lal, R/o Mohalla

Rastogiyan, Kothi Dholpur, District Dholpur.

2. Hari Om son of Sh. Ramsaran Lal, R/o Mohalla Rastogiyan,

Kothi Dholpur, District Dholpur.

3.Shekhar Baboo son of Sh. Ramsaran Lal, R/o Mohalla

Rastogiyan, Kothi Dholpur, District Dholpur.

4. Smt. Shailbala Daughter of Sh. Ramsaran Lal, wife of Sh.

Kailash Chand Advocate, R/o Badau (U.P.).

5. Smt. Rajjo Daughter of Sh. Ramsaran Lal, wife of Sh. Kailash

Chand Advocate, R/o Badau (U.P.).

6. Smt. Mithlesh Daughter of Sh. Ramsaran Lal, wife of Sh.

Kailash Chand Advocate, R/o Badau (U.P.).

7. Smt. Brijbala Daughter of Sh. Ramsaran Lal, wife of Sh.

Kailash Chand Advocate, R/o Badau (U.P.).

8. Madan Lal son of Sh. Jangimal, R/o Mohalla Rastogiyan,

Dholpur, District Dholpur.
                                      .....Judgment-Debtors/Respondents

9. Aashish son of Late Sh. Vishwanath Singh, R/o Gali Kasaipara,

Old City Dholpur (Raj.).

10. Smt. Renu D/o Late Sh. Vishwanath, W/o Sh. Ashok Dixit,

R/o 31/57, Rajpur, Agra (U.P.)

11. Smt. Geeta D/o Late Sh. Vishwanath, W/o Sh. Jagdish

[2023:RJ-JP:30877] (2 of 2) [CW-2556/2013]

Richhariya, R/o Line No.12, Quarter No.18, Birla Nagar, Gwalior

(M.P.)

12. Rekha D/o Late Sh. Vishwanath, W/o Sh. Santosh Mishra,

R/o House of Anil Bandhu (Master) Behind Bank of Baroda,

Kayasthpara, Dholpur (Raj.)

......Proforma-Respondents

For Petitioner(s) : Mr. Raj Kumar Gaur For Respondent(s) : Mr. Parag Rastogi

HON'BLE MR. JUSTICE SAMEER JAIN Order

19/10/2023

Learned counsel for the petitioner submits that the matter

has become infructuous.

Dismissed accordingly. Pending applications, if any, stand

disposed of.

(SAMEER JAIN),J

JKP/58

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