Tara Chand Kishnani S/O Late Shri ... vs Sanjay Kumar Nair S/O Shri Kishan ...
2023 Latest Caselaw 6185 Raj/2

                                   [2023:RJ-JP:30744]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 26456/2018
                                   Tara Chand Kishnani S/o Late Shri Santumal Kishnan, Aged
                                   About 42 Years, Resident Of Plot No. 190-191, Lane No.1,
                                   Shriram Colony, D.l.w Road, Banaras (U.p.) At Present Resident
                                   Of Flat No. 317, Unique Sanghi Apartment, Mahaveer Nagar,
                                   Jaipur (Rajasthan)
                                                                                                       ----Petitioner
                                                                       Versus
                                   1.       Sanjay Kumar Nair S/o Shri Kishan Gopal Nair, Resident
                                            Of 4/131, S.f.s Agarwal Farm, Mansarovar, Jaipur
                                            (Rajasthan)
                                   2.       Shyam Kumar Harsh S/o Shri Krishan Kumar Harsh,
                                            Resident Of Sp-1-B, Telephone Exchange Ke Samne,
                                            Triveni Nagar, Jaipur (Rajasthan)
                                   3.       M/s Indus Gartex Pvt. Limited Company, Through Its
                                            Board Of Directors, G-1/138, Gartex Zone, Sitapura
                                            Industrial Area, (Riico), Tonk Road, Sanganer, Jaipur
                                            (Raj.)
                                                                                                    ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

19/10/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stand

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /25

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