Hemant Rathore S/O Shri Mukesh ... vs State Of Rajasthan ...
2023 Latest Caselaw 6164 Raj/2

Citation : 2023 Latest Caselaw 6164 Raj/2
Judgement Date : 18 October, 2023

Rajasthan High Court

Hemant Rathore S/O Shri Mukesh ... vs State Of Rajasthan ... on 18 October, 2023

Bench: Uma Shanker Vyas

                                   [2023:RJ-JP:30156]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                     S.B. Criminal Miscellaneous II Bail Application No.
                                                                8652/2023

                                   Hemant Rathore S/o Shri Mukesh Rathore, Aged
                                   About 20 Years, R/o Behind Madhuban Resort,
                                   Lanka Colony, Baran Police Station Kotwali, Baran
                                   District Baran (Raj.) (At Present Confined In District
                                   Jail Baran (Raj.)
                                                                                            ----Petitioner
                                                                   Versus
                                   State Of Rajasthan, Through Pp
                                                                                        ----Respondent

For Petitioner(s) : Mr. Vinay Pal Yadav, Adv. For : Mr. Ganesh Saini, P.P. & Respondent(s) Mr. Shafiqur Rahman, Adv., for complainant(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

18/10/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. second bail

application.

In view of above, the criminal misc. second bail

application is dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /51