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Monika Joshi D/O Shri Rajkumar ... vs State Of Rajasthan ...
2023 Latest Caselaw 6132 Raj/2

Citation : 2023 Latest Caselaw 6132 Raj/2
Judgement Date : 17 October, 2023

Rajasthan High Court
Monika Joshi D/O Shri Rajkumar ... vs State Of Rajasthan ... on 17 October, 2023
Bench: Uma Shanker Vyas
[2023:RJ-JP:29820]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

       S.B. Criminal Miscellaneous (Petition) No.
                             6090/2019

1.     Monika Joshi D/o Shri Rajkumar Joshi, W/o
       Shri Surya Prakash Dadhich, Aged About 19
       Years,        R/o    Shambhoogarh,                Bhilawra,   At
       Presently           R/o      468,         Tivadi        Mohalla,
       Hingoniyan, Ajmer, Rajasthan.
2.     Surya Prakash Dadhich S/o Shri Rajendra
       Prasad Dadhich, Aged About 25 Years, R/o
       468, Tivadi Mohalla, Hingoniyan, Tehsil Kekri,
       District Ajmer, Rajasthan.
                                                         ----Petitioners
                                 Versus
1.     State      Of       Rajasthan,       Through          Secretary,
       Department Of Home Affairs, And Justice,
       Secretariat Rajasthan, Jaipur.
2.     Superintendent Of Police Station, Ajmer.
3.     Superintendent Of Police Station, Bhilwara.
4.     Station House Officer Police Station Sarwar,
       Tehsil Kekri, District Ajmer.
5.     Rajkumar Joshi S/o Shri Shobha Lal Joshi, R/o
       Shambhoogarh, Bhilawra.
                                                   ----Respondents

For Petitioner(s) : Mr. Narpat Singh Shekhawat, Adv.

For : Mr. Ganesh Saini, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

17/10/2023

[2023:RJ-JP:29820] (2 of 2) [CRLMP-6090/2019]

Learned counsel for petitioners prays for

withdrawal of this criminal misc. petition.

In view of above, this criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /230

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