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Gajendra Pal @ Gajju S/O Shri ... vs State Of Rajasthan ...
2023 Latest Caselaw 6130 Raj/2

Citation : 2023 Latest Caselaw 6130 Raj/2
Judgement Date : 17 October, 2023

Rajasthan High Court
Gajendra Pal @ Gajju S/O Shri ... vs State Of Rajasthan ... on 17 October, 2023
Bench: Uma Shanker Vyas
                                   [2023:RJ-JP:30093]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               6082/2020

                                   Gajendra Pal @ Gajju S/o Shri Mahendra Singh,
                                   Aged About 30 Years, R/o Ward No. 3, Ambarpur,
                                   Rajakhera, Distt. Dholpur Raj.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through P.p.
                                   2.     Bholaram Thakur S/o Layak Singh, Aged
                                          About 42 Years, R/o Ward No. 3, Ambarpur,
                                          Rajakhera, Distt. Dholpur Raj.
                                                                                      ----Respondents

For Petitioner(s) : None For : Mr. Bhawani Shankar Sharma, Respondent(s) P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

17/10/2023

No one is present on behalf of the petitioner.

In view of above, the criminal misc. petition is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /244

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