Prahlad Sanwaria S/O Suraj ... vs State Of Rajasthan ...
2023 Latest Caselaw 6128 Raj/2

                                   [2023:RJ-JP:29851]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                    S.B. Criminal Miscellaneous (Petition) No. 34/2023

                                   Prahlad Sanwaria S/o Suraj Prakash Sanwaria, R/o
                                   4-C-91, Jamnapuri, Police Station Murlipura, Jaipur.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through P.p.
                                   2.     Smt. Chausar Devi W/o Late Shri Babulal
                                          Sanwariya, R/o 109, Sector 06, Vidhyadhar
                                          Nagar, Jaipur City (North).
                                                                                      ----Respondents

For Petitioner(s) : Mr. Mukesh Kumar Saini, Adv. For : Mr. Ganesh Saini, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

17/10/2023

Learned counsel for the petitioner submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /312

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