Citation : 2023 Latest Caselaw 6098 Raj/2
Judgement Date : 17 October, 2023
[2023:RJ-JP:30038]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 12318/2017
Karmbhhomi Sewa Samiti, Alwar Through Its Secretary Pamit
Kumar Yadav S/o Sh. R.s. Yadav, R/o Gunti, Behror, Alwar
----Petitioner
Versus
1. The Chairman, National Council For Teacher Education,
Hans Bhawan, Wind-Ii, Bahadur Shah Marg, New Delhi.
2. The Regional Director, Northern Regional Committee,
National Council For Teacher Education, 4Th Floor, Jeevan
Nidhi-Ii, Lic Building, Ambedkar Circle, Bhawani Singh
Marg, Jaipur.
3. The Secretary General, Quality Council Of India Qci,
Institution Of Engineers Building, Ii Floor, Bahadur Shah
Marg, New Delhi.
----Respondents
For Petitioner(s) : None present For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
17/10/2023
No one has put in appearance on behalf of the petitioner in
the second round also.
Therefore, the present writ petition is dismissed for non-
prosecution.
Since the main petition has been dismissed for non-
prosecution, all other pending application/s, if any, also stand
dismissed.
(GANESH RAM MEENA),J
ARTI SHARMA /9
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