Pawan Kumar Ralli S/O Late Shri ... vs State Of Rajasthan ...
2023 Latest Caselaw 6079 Raj/2

                                   [2023:RJ-JP:29699]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               7924/2019

                                   Pawan Kumar Ralli S/o Late Shri Subhash Chand,
                                   Aged About 40 Years, R/o 275, Bharat Apartment,
                                   Plot No.20, Sector-13, Rohini, Delhi.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through Pp.
                                   2.     Naresh        Agarwal        S/o      Shri        Manohar   Lal
                                          Agarwal, Director M/s Rajdoot Organics Ltd.,
                                          F-201, Riico Industrial Area, Khushkheda,
                                          Bhiwadi, Raj., R/o A-34, Saraswati Vihar,
                                          Preetampura, Ist Floor, Delhi.
                                                                                       ----Respondents

For Petitioner(s) : None For : Mr. Yashwant Kankhediya, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

16/10/2023

No one is present on behalf of the petitioner.

In view of above, the criminal misc. petition is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /527

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