Dilshaar S/O Shri Khushi ... vs State Of Rajasthan ...
2023 Latest Caselaw 6054 Raj/2

Citation : 2023 Latest Caselaw 6054 Raj/2
Judgement Date : 16 October, 2023

Rajasthan High Court

Dilshaar S/O Shri Khushi ... vs State Of Rajasthan ... on 16 October, 2023

Bench: Uma Shanker Vyas

[2023:RJ-JP:29682]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

       S.B. Criminal Miscellaneous (Petition) No.
                            2449/2019

Dilshaar S/o Shri Khushi Mohammad, Aged About
22 Years, R/o Ward No.-1, Firojpur-Jhirka, District
Mewat Nooh (Haryana).
                                                         ----Petitioner
                                Versus
1.     State Of Rajasthan, Through Pp.
2.     Mamool Khan S/o Majeed Khan, Hall Sarpanch
       Gram Panchayat-Baagoda, Tehsil Kishangarh-
       Bas District Alwar (Rajasthan).
3.     Sahoon        S/o      Mamool         Khan,       R/o   Village
       Baagoda, Tehsil Kishangarh-Bas District Alwar
       (Rajasthan).
4.     Sahroon        S/o     Mamool         Khan,       R/o   Village
       Baagoda, Tehsil Kishangarh-Bas District Alwar
       (Rajasthan).
5.     Farookh S/o Nijjar, R/o Village Baagoda, Tehsil
       Kishangarh-Bas, District Alwar (Rajasthan).
6.     Yakoob S/o Unknown, R/o Village-Chachaka,
       Tehsil        Kishangarh-Bas,               District      Alwar
       (Rajasthan).
7.     Taiyab S/o Nivaaji Khan, R/o Village-Ghati Ka
       Bas,      Gram        Panchayat           Bangada,       Tehsil
       Kishangarh-Bas, District Alwar (Rajasthan).
8.     Jamalat S/o Maidla, R/o Village- Ghati Ka Bas,
       Gram Panchayat Bangada, Tehsil Kishangarh-
       Bas, District Alwar (Rajasthan).
9.     Rajjak S/o Veerbhan, R/o Village Ghati Ka
       Bas,      Gram        Panchayat           Bangada,       Tehsil
       Kishangarh-Bas, District Alwar (Rajasthan).
                                                   ----Respondents

[2023:RJ-JP:29682] (2 of 2) [CRLMP-2449/2019]

For Petitioner(s) : Mr. Anupam Sharma, Adv. For : Mr. Yashwant Kankhediya, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

16/10/2023

Learned counsel for the petitioner submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /514