Ravindra Singh S/O Baljeet Singh vs State Of Rajasthan ...
2023 Latest Caselaw 6021 Raj/2

                                   [2023:RJ-JP:29108]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               3001/2020

                                   Ravindra Singh S/o Baljeet Singh, Aged About 33
                                   Years, R/o B-836, Shrinathpuram, R.k. Puram,
                                   Kota, Raj.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through Pp
                                   2.     I.o., Ps Dadabari, Dist. Kota City, Raj.
                                                                                      ----Respondents

For Petitioner(s) : Ms. Shobha Sharma, Adv., for Mr. Satish Chandra Pachori, Adv.

                                   For                      : Mr. Bhawani Shankar Sharma,
                                   Respondent(s)              P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

13/10/2023

Learned counsel for the petitioner does not

want to press this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as not pressed.

(UMA SHANKER VYAS),J

DANISH USMANI /835

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