Bhanwarlal vs Smt Krishna Kanwar Andors ...
2023 Latest Caselaw 6015 Raj/2

[2023:RJ-JP:29123]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 16420/2015

Bhanwarlal S/o Sh. Kanhaiyalal @ Kana, aged about 68 years,
R/o Village Devta, Tehsil Kotputli, Distt. Jaipur.
                                                                     ----Petitioner
                                     Versus
1.       Smt. Krishna Kanwar W/o Late Sh. Keshar Singh Rajput,
         R/o Village Devta, Tehsil Kotputli, Distt. Jaipur.
2.       Smt. Nanji S/o Sh. Moti Singh Rajput, R/o Village Devta,
         Tehsil Kotputli, Distt. Jaipur.
3.       Smt. Anant Kanwar D/o Sh. Samar Singh Rajput, S, R/o
         Village Devta, Tehsil Kotputli, Distt. Jaipur.
4.       Smt. Uchav Kanwar D/o Sh. Samar Singh Rajput, R/o
         Village Devta, Tehsil Kotputli, Distt. Jaipur.
5.       Ramjilal S/o Sh. Kanhiyalal @ Kana r/o Village Devta,
         Tehsil Kotputli, Distt. Jaipur.
6.       Babulal S/o Sh. Kanhiyalal @ Kana R/o Village Devta,
         Tehsil Kotputli, Distt. Jaipur.
7.       Chauthmal S/o Sh. Kanhiyalal @ Kana R/o Village Devta,
         Tehsil Kotputli, Distt. Jaipur.
                                                                  ----Respondents

For Petitioner(s) : Mr. Harsh Dadhich for Mr. Sunil Kumar Singodiya For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

13/10/2023

Counsel appearing for the petitioner submits that the present

writ petition has become infructuous.

In view of the statements made by counsel appearing for the

petitioner, the present writ petition is dismissed as having become

infructuous.

[2023:RJ-JP:29123] (2 of 2) [CW-16420/2015]

Since the main petition has been dismissed, all other

pending application/s, if any, also stand dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /10

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