Smt. Pramila Jain Wife Of Anup ... vs Sanjeev Gang Son Of Sh. Vardhman ...
2023 Latest Caselaw 6013 Raj/2

                                   [2023:RJ-JP:29111]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 13225/2019

                                   Smt. Pramila Jain Wife Of Anup Kumar Jain, Resident Of House
                                   No. 15, Parshwnath Enclave, Bundi Road, Kunhadi, Kota.
                                                                                                         ----Petitioner
                                                                       Versus
                                   1.       Sanjeev Gang Son Of Sh. Vardhman Singh Gang, C/o
                                            Gayatri Hotel, 98-A, Shopping Centre, Kota.
                                   2.       Gayatri Hotel, C/o Sanjeev Gang Son Of Sh. Vardhman
                                            Singh Gang 98-A, Shopping Centre, Kota.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Kapil Sharma for mr.

Naseemuddin Qazi For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

13/10/2023

Counsel appearing for the petitioner seeks permission to

withdraw the present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /94

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