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Kanhiya Lal Bairwa vs Shri N C Goyal And Anr ...
2023 Latest Caselaw 6009 Raj/2

Citation : 2023 Latest Caselaw 6009 Raj/2
Judgement Date : 13 October, 2023

Rajasthan High Court
Kanhiya Lal Bairwa vs Shri N C Goyal And Anr ... on 13 October, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:29403]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Contempt Petition No. 1140/2017

                                                                                 In

                                                        S.B. Civil Writ Petition No.2573/2017

                                    Kanhiya Lal Bairwa S/o Late Shri Khairati Lal Bairwa, aged about
                                    59 years, R/o 17-B, Krishna Nagar, 80 Foot Road, Mahesh Nagar,
                                    District Jaipur, Rajasthan.
                                                                                                              ----Petitioner
                                                                             Versus
                                    1.         Shri N.c. Goyal, Additional Chief Secretary, Rajasthan
                                               Tourism        Development               Corporation,           Government
                                               Secretariat, Jaipur.
                                    2.         Shri Pradeep Borad, The Managing Director, Rajasthan
                                               Tourism Development Corporation, Swagatam Hotel Near
                                               Railway Station Junction, District Jaipur.
                                    3.         The    State     Of     Rajasthan          Through         Additional   Chief
                                               Secretary, Rajasthan Tourism Development Corporation,
                                               Govt. Secretariat, Jaipur
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Honey Saini for Mr. Ram Pratap Saini For Respondent(s) : Mr. Ankit Kumar

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

13/10/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/78

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