Citation : 2023 Latest Caselaw 6007 Raj/2
Judgement Date : 13 October, 2023
[2023:RJ-JP:29226]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Contempt Petition No. 247/2023
In
S.B. Civil Writ Petition No.10234/2019
Santosh Kumar Jangir S/o Ram Gopal Jangir, Aged About 30
Years, R/o Village Basda Urf Bidrkhan, Tehsil Ramgarh Pachwara,
District Dausa, Rajasthan.
----Petitioner
Versus
1. Smt. Aparna Arora, Principal Education Secretary,
Government Secretariat, Jaipur.
2. Gaurav Aggrawal, Director, Secondary Education,
Rajasthan, Bikaner.
3. The State Of Rajasthan, Through Principal Secretary,
Education Department, Government Secretariat, Jaipur.
----Respondents
For Petitioner(s) : Mr. Pankaj Kumar for Mr. Ravi Jangir For Respondent(s) :
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Judgment / Order
13/10/2023
Learned counsel for the petitioner submits that this contempt
petition is rendered infructuous.
The contempt petition is dismissed accordingly.
(MAHENDAR KUMAR GOYAL),J
Manish/50
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