Mukut Singh And Ors vs Addi Civil Judge And Anr ...
2023 Latest Caselaw 5997 Raj/2

Citation : 2023 Latest Caselaw 5997 Raj/2
Judgement Date : 13 October, 2023

Rajasthan High Court

Mukut Singh And Ors vs Addi Civil Judge And Anr ... on 13 October, 2023

Bench: Ganesh Ram Meena

[2023:RJ-JP:29116]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR

S.B. Civil Writ Petition No. 10417/2012
1. Mukut Singh S/o Narayan Singh aged 65 years
2. Shankar Singh S/o Narayan singh aged 48 years
3. Mohan SinghS/o Narayan Singh aged 61 years
4. Gaj singh S/o Narayant Singh aged 45 years
All R/o Sanga Baba Mandir K pas, Digambar Jain Mandir
Sandhi Ji k samne, kasba and Tehsil sanganer, Distt. Jaipur.
----Petitioners
Versus
1. Addi Civil Judge (Jr.Division) & Metropolitan Magistrate
No.26 Jaipur Metropolitan Sanganer
2. Anchi Bai wife of Late damodar Manihar deceased during
suit through legal representative Smt. Taradevi wife of Shri
Ghanshyam das Dhariwala R/o Makan No.2025, Pitliyo ka
chouk, Choukadi Vishveshvar Ji, Jaipur Distt. Jaipur.
----Respondents

For Petitioner(s) : Mr. Ram Singh Gurjar for Mr. Vishal Joshi For Respondent(s) : Mr. Deven Pareek Mr. Giriraj Bardhar

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

13/10/2023

Counsel appearing for the petitioners submits that the

present writ petition has become infructuous.

In view of the statements made by counsel appearing for the

petitioners, the present writ petition is dismissed as having

become infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stand dismissed.

(GANESH RAM MEENA),J