Rajasthan High Court
Smt. Sumitra W/O Sunil Jaithaliya ... vs M/S Laxmi Chand Sugal Chand Hala ... on 13 October, 2023
Bench: Ganesh Ram Meena
[2023:RJ-JP:29125]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 7009/2021
1. Smt. Sumitra W/o Sunil Jaithaliya (Maheshwari), Aged
About 46 Years, R/o Godawari School Marg, Near Loharan
Chopar Beawar, District Ajmer (Raj)
2. Raunak S/o Shri Sunil Jaithaliya (Maheshwari), Aged
About 28 Years, R/o Godawari School Marg, Near Loharan
Chopar Beawar, District Ajmer (Raj)
----Petitioners
Versus
1. M/s Laxmi Chand Sugal Chand Hala Wala, A Partnership
Firm At Ekta Circle(Panch Batti) Agrasen Bazar, Beawar
(Raj)
2. Nemi Chand S/o Shri Sugal Chand Jain (Hala Wala), In
The Capacity Of Partner M/s. Laxmi Chand Sugal Chand
R/o Ekta Circle (Panch Batti) Agrasen Bazar, Beawar
District Ajmer (Raj)
3. Chetan Chand S/o Shri Laxmi Chand Jain (Hala Wala), In
The Capacity Of Partner M/s. Laxmi Chand Sugal Chand
R/o Ekta Circle (Panch Batti) Agrasen Bazar, Beawar
District Ajmer (Raj)
4. Kundan Chand S/o Late Shri Lal Chand Jain, In The
Capacity Of Legal Heir Of Shri Lal Chand Jain (Since
Deceased) R/o Chhajed Sadan, Near Shri Chimman Singh
Lodha School, Chimman Singh Ladha Gali, Outside Nehru
Gate, Beawar, District Ajmer (Raj)
5. Anil S/o Late Shri Lal Chand Jain, In The Capacity Of
Legal Heir Of Shri Lal Chand Jain (Since Deceased) R/o
Chhajed Sadan, Near Shri Chimman Singh Lodha School,
Chimman Singh Ladha Gali, Outside Nehru Gate, Beawar,
District Ajmer (Raj)
6. Mahendra S/o Late Shri Lal Chand Jain, In The Capacity
Of Legal Heir Of Shri Lal Chand Jain (Since Deceased) R/o
Chhajed Sadan, Near Shri Chimman Singh Lodha School,
Chimman Singh Ladha Gali, Outside Nehru Gate, Beawar,
District Ajmer (Raj)
7. Munesh S/o Late Shri Lal Chand Jain, In The Capacity Of
Legal Heir Of Shri Lal Chand Jain (Since Deceased) R/o
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[2023:RJ-JP:29125] (2 of 3) [CW-7009/2021]
Chhajed Sadan, Near Shri Chimman Singh Lodha School,
Chimman Singh Ladha Gali, Outside Nehru Gate, Beawar,
District Ajmer (Raj)
8. Naveen S/o Late Shri Lal Chand Jain, In The Capacity Of
Legal Heir Of Shri Lal Chand Jain (Since Deceased) R/o
Chhajed Sadan, Near Shri Chimman Singh Lodha School,
Chimman Singh Ladha Gali, Outside Nehru Gate, Beawar,
District Ajmer (Raj)
9. Manju D/o Late Shri Lal Chand Jain, In The Capacity Of
Legal Heir Of Shri Lal Chand Jain (Since Deceased) R/o
Chhajed Sadan, Near Shri Chimman Singh Lodha School,
Chimman Singh Ladha Gali, Outside Nehru Gate, Beawar,
District Ajmer (Raj)
10. Babita @ Santosh D/o Late Shri Lal Chand Jain, In The
Capacity Of Legal Heir Of Shri Lal Chand Jain (Since
Deceased) R/o Chhajed Sadan, Near Shri Chimman Singh
Lodha School, Chimman Singh Ladha Gali, Outside Nehru
Gate, Beawar, District Ajmer (Raj)
11. Snehlata D/o Late Shri Lal Chand Jain, In The Capacity Of
Legal Heir Of Shri Lal Chand Jain (Since Deceased) R/o
Chhajed Sadan, Near Shri Chimman Singh Lodha School,
Chimman Singh Ladha Gali, Outside Nehru Gate, Beawar,
District Ajmer (Raj)
12. Kiran D/o Late Shri Lal Chand Jain, In The Capacity Of
Legal Heir Of Shri Lal Chand Jain (Since Deceased) R/o
Chhajed Sadan, Near Shri Chimman Singh Lodha School,
Chimman Singh Ladha Gali, Outside Nehru Gate, Beawar,
District Ajmer (Raj)
----Respondents
For Petitioner(s) : Mr Jai Prakash Gupta
For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
13/10/2023
[2023:RJ-JP:29125] (3 of 3) [CW-7009/2021]
Counsel for the petitioners submits that the present writ
petition has become infructuous.
In view of the statements made by counsel for the
petitioners, the present writ petition is dismissed as having
become infructuous.
Since the main petition has been dismissed, all other
pending application/s, if any, also stands dismissed.
(GANESH RAM MEENA),J
ARTI SHARMA /81
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