Brijendra Kumar Sharma S/O Late ... vs Shri Bhaskar A. Sawant ...
2023 Latest Caselaw 5972 Raj/2

[2023:RJ-JP:29028]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Contempt Petition No. 526/2023

                                            In

                     S.B. Civil Writ Petition No.5129/1999

         Brijendra Kumar Sharma S/o Late M.l. Sharma, Through
         His Legal Heirs-
1/1.     Smt. Bimla Devi Sharma Widow Of Late Shri Brijendar
         Kumar Sharma, Aged About 72 Years,
1/2.     Mahendra Kumar Sharma S/o Late Shri Brijendar Kumar
         Sharma, Aged About 50 Years,
1/3.     Sarju Prasad Sharma S/o Late Shri Brijendar Kumar
         Sharma, Aged About 45 Years,
         AllResident Of 27/492, Manu Marg Circle, Opp. Beej
         Godowns, Naya Bas, Alwar (Raj.).
                                                                     ----Petitioners
                                        Versus
1.       Shri Bhaskar A. Sawant, Chairman, Discom, JVVNL,
         Vidyut Bhawan, Jyoti Nagar, Jaipur.
2.       Shri R.N. Kumawat, Managing Director, JVVNL, Vidyut
         Bhawan, Jyoti Nagar, Jaipur.
3.       Sh. Anil Saini, Assistant Engineer, A-Iii, JVVNL, Shastri
         Nagar, Jaipur.
4.       Sh. K.k. Sharma, Assistant Engineer, D-III, JVVNL, Bijli
         Ghar Chouraha, Alwar (Raj.).
                                                   ----Respondents-Contemnors

For Petitioner(s) : Mr. Prakash Kaushik For Respondent(s) : Mr. Santosh Singh Shekhawat for Mr. Ghanshyam Singh Rathore, GA cum AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

12/10/2023

[2023:RJ-JP:29028] (2 of 2) [CCP-526/2023]

Learned counsel for the petitioners submits that this

contempt petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/72

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