Atra @ Lakhan Lal S/O Mithyalal vs The State Of Rajasthan ...
2023 Latest Caselaw 5968 Raj/2

Citation : 2023 Latest Caselaw 5968 Raj/2
Judgement Date : 12 October, 2023

Rajasthan High Court

Atra @ Lakhan Lal S/O Mithyalal vs The State Of Rajasthan ... on 12 October, 2023

Bench: Mahendar Kumar Goyal

                                   [2023:RJ-JP:29019]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous Second Bail Application No.
                                                                   10262/2023

                                    Atra @ Lakhan Lal S/o Mithyalal, Aged About 40 Years, R/o
                                    Katkariyan Ka Pura, Police Station Nai Mandi, Hindaun City,
                                    District Karauli (Raj.) (At Present In Sub Jail Hindaun City,
                                    Karauli)
                                                                                            ----Accused/Petitioner
                                                                       Versus
                                    The State Of Rajasthan, through PP
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Vikram Singh Chauhan with Mr. Anil Agarwal For Respondent(s) : Mr. Imran Khan, P.P.

Mr. Timan Singh

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

12/10/2023

After arguing for some time, learned counsel for the

petitioner wants to withdraw this second bail application.

The second bail application is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/41