Kamal @Kamlesh Yadav vs Director Local Bodies Ors ...
2023 Latest Caselaw 5960 Raj/2

                                   [2023:RJ-JP:28976]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 10331/2014

                                   Kamal @ Kamlesh Yadav S/o Late Shri Ashok Yadav, A-14,
                                   Krishna Colony, Near Water Tank, Kalwar Road, Jhotwara, Jaipur
                                                                                                       ----Petitioner
                                                                       Versus
                                   1.       The Director, Local Bodies, Civil Lines Jaipur
                                   2.       The Commissioner, Nagar Nigam, Ajmer Raj.
                                   3.       The Registrar, Marriage And Death Registration, Nagar
                                            Nigam, Ajmer
                                                                                                    ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

12/10/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stand

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /75

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