Assistant Provident Fund vs M/S Autolite Indialtd ...
2023 Latest Caselaw 5959 Raj/2

                                   [2023:RJ-JP:28960]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 13319/2015

                                   Assistant Provident Fund Commissioner, Nidhi Bhawan, Vidyut
                                   Marg, Jyoti Nagar, Jaipur-302005 Rajasthan
                                                                                                      ----Petitioner
                                                                       Versus
                                   M/s Autolite India Limited, D-469, Road No. 9A, V.k.i Area,
                                   Jaipur Rajasthan Through Its General Manager Hrm
                                                                                                    ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

12/10/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stand

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /13

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