Om Prakash S/O Shri Madan Lal ... vs Shri Bhagwandas S/O Late Shri ...
2023 Latest Caselaw 5955 Raj/2

                                   [2023:RJ-JP:28833]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 27342/2018

                                   Om Prakash S/o Shri Madan Lal Agrawal (Garg), Aged About 75
                                   Years, R/o Balu Goma Gali, Agra Gate, Ajmer.
                                                                                                             ----Petitioner
                                                                              Versus
                                   Shri Bhagwandas S/o Late Shri Naraindas Satwani, Aged About
                                   47 Years, Resident Of Lal Kothi, Kesarganj, Ajmer.
                                                                                                           ----Respondent

For Petitioner(s) : Mr. Veyankatesh Garg For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

12/10/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /71

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