Indian College Of Pharmacy vs State Of Rajasthan ...
2023 Latest Caselaw 5954 Raj/2

[2023:RJ-JP:28805]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 2407/2019

Indian College Of Pharmacy, Baniyana Road, Gram Hingotia,

Tehsil Lawan, District Dausa, Shisha Sanchalan And Chikitsa

Prasar Samiti, Dausa Through Secretary, Rajkumar Sharma Son

Of Shri Banwari Lal Sharma, Aged 40 Years, Resident Of 58,

Sanjeevni Nagar, Dausa, Rajasthan.
                                                                           ----Petitioner
                                           Versus
1.       State       Of      Rajasthan,          Through          Principal   Secretary,
         Department Of Medical Education, Secretariat, Jaipur.
2.       Pharmacy Council Of India, Through Registrar Cum
         Secretary, Nbcc Centre, 3Rd Floor, Plot No. 2, Community
         Centre, Maa Ananada Mai Marg, Okhla Phase-I, New
         Delhi-110020
3.       All India Council For Technical Education, Nelson Mandela
         Marg, Basant Kunj, New Delhi-110067 Through Secretary.
4.       Rajasthan University Of Health Science (Ruhs), Through
         Its Registrar, Pratap Nagar, Jaipur.
                                                                        ----Respondents

For Petitioner(s) : Ms. Aradhana Swami For Respondent(s) : Mr. R.B. Sharma Ganthola

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

12/10/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

[2023:RJ-JP:28805] (2 of 2) [CW-2407/2019]

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /47

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