Dinesh Yogi S/O Ranglal vs The State Of Rajasthan ...
2023 Latest Caselaw 5952 Raj/2

                                   [2023:RJ-JP:28878]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Bail Application No.
                                                               11859/2023

                                   Dinesh Yogi S/o Ranglal, Aged About 23 Years, R/o
                                   Pavta, Police Station Tahala, District Alwar (Raj.) (At
                                   Present In Sub Jail Rajgarh, Alwar)
                                                                                            ----Petitioner
                                                                   Versus
                                   1. The State Of Rajasthan, Through Pp
                                                                                        ----Respondent

2. Victim "X" Wife of Shri Vinod Kumar, Resident of Pavta, Police Station Tehala, District Alwar (Raj.)

----Complainant-Victim/Respondent

For Petitioner(s) : Mr. Surendra Singh Sunda, Adv.

For : Mr. Bhawani Shankar Sharma, Respondent(s) P.P. & Mr. Siya Ram Sharma, Adv., for complainant(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order 12/10/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. bail application with

liberty to file afresh after filing of the charge sheet.

In view of above, the criminal misc. bail

application is dismissed as withdrawn with liberty as

aforesaid.

(UMA SHANKER VYAS),J

DANISH USMANI /104

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