Smt Pushpa Devi vs Shri Suresh And Ors ...
2023 Latest Caselaw 5939 Raj/2

Citation : 2023 Latest Caselaw 5939 Raj/2
Judgement Date : 12 October, 2023

Rajasthan High Court

Smt Pushpa Devi vs Shri Suresh And Ors ... on 12 October, 2023

Bench: Ganesh Ram Meena

[2023:RJ-JP:28836]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR

S.B. Civil Writ Petition No. 8295/2016
Smt Pushpa Devi Haldia W/o Late Shri Rajendra Haldia aged
about 58 years, R/o Haldia Bhavan, Gandhinagar Mod, Tonk
Road, Jaipur
----Petitioner
Versus
1. Shri Suresh S/o Shri Brajmohan
2. Shri Naresh Mohil S/o Late Shri Satyanarayan Mohil
Both R/o of M/s Tana-Bana Plot No. E- 55, Siddharth Nagar,
Malviya Nagar, Jaipur
3. Naaz Dry Cleaner through its proprietor/manager
4. Libas through its proprietor/manager
5. M/s 6-Ten through its proprietor/manager
All R/o Plot No.E-55, Siddharth Nagar, Malviya Nagar, Jaipur
----Respondents

For Petitioner(s) : Mr. G.P. Kaushik Mr. K. D. Nagar For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

12/10/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J